Central Information Commission
Arun Kumar Joshi vs Director General National Cadet Corps ... on 26 February, 2020
के ीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ माग, मुिनरका
Baba Gangnath Marg, Munirka
नई द ली, New Delhi - 110067
File No : CIC/DGNCC/A/2018/152585
Arun Kumar Joshi ....अपीलकता/Appellant
VERSUS
बनाम
CPIO,
NCC Group,
HQ Roorkee,
Uttarakhand. ... ितवादीगण /Respondent
RTI application filed on : 30/03/2018
CPIO replied on : No reply
First appeal filed on : 26/05/2018
First Appellate Authority order : No order
Second Appeal dated : 20/08/2018
Date of Hearing : 26/02/2020
Date of Decision : 26/02/2020
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INFORMATION COMMISSIONER : DIVYA PRAKASH SINHA
Information sought:
The Appellant sought information about constitution of NCC at Govind Vallabh Pant Agriculture and Technical University, Pant Nagar.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.1
Relevant Facts emerging during Hearing:
Appellant has intimated the CIC vide email dated 19.02.2020 that his case with the NCC Group, HQ Roorkee has been finalized and requests the Commission to the close the present matter.
Decision Commission accepts the request of the Appellant and closes the case.
The appeal is disposed of accordingly.
Divya Prakash Sinha ( द काश िस हा ) Information Commissioner ( सूचना आयु ) Authenticated true copy (अ भ मा णत स या पत त) Haro Prasad Sen Dy. Registrar 011-26106140 / [email protected] हरो साद सेन, उप-पंजीयक दनांक / Date Signature Not Verified Digitally signed by User Date: 2020.02.26 17:54:10 IST 2