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Union of India - Section

Section 51 in The Employees' Provident Funds Scheme, 1952

51. [ Interest Account [Substituted by Notification No. G.S.R. 60(E) dated 1.2.2013 (w.e.f. 2.9.1952)]

- AII interest, rent and other income realized, and net profits or losses, if any, Tom the sale or investments not including therein the transactions of the Administration Account, shall be credited or debited, as the case may be, to an account called "Interest Account", and the brokerage and commission of the purchase and sale of securities and other investments, shall be included in the purchase or sale price, as the case may be, and not separately charged to the "Interest Account.]