Kerala High Court
Kunhammad T C vs Kerala State Electricity Board Ltd on 23 May, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.38601/2023 1/3 Order Date : 23-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
WP(C) NO. 38601 OF 2023
PETITIONER:
KUNHAMMAD T C, AGED 63 YEARS, S/O. MOIDU, AYADATHIL HOUSE, POST
NADAPURAM, KOZHIKODE DISTRICT, PIN - 673504
RESPONDENTS:
1. KERALA STATE ELECTRICITY BOARD LTD., REP. CHAIRMAN AND MANAGING
DIRECTOR, VYDUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM DISTRICT, PIN
- 695004
2. ASSISTANT ENGINEER , OFFICE OF THE ASSISTANT ENGINEER,KERALA STATE
ELECTRICITY BOARD LTD., ELECTRICAL SECTION,NADAPURAM,KOZHIKODE
DISTRICT, PIN - 673001
3. ASHRAF , VADAKKEYIL HOUSE, POST IYYAMKODE, NADAPURAM,KOZHIKODE
DISTRICT, PIN - 673504
4. C M KUNHADULLA, KELOTH KOYILOTH HOUSE,POST PERODE,KOZHIKODE
DISTRICT, PIN - 673504
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay all further proceedings pursuant to ext p3 notice dated
23.09.2023 issued by the 2nd respondent, pending disposal of the above
writ petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
25.03.2024 and upon hearing the arguments of M/S.R.K.MURALEEDHARAN,
HARISANKAR.K.V.& ATHIRA A.MENON, Advocates for the petitioner, the court
passed the following:
WP(C) No.38601/2023 2/3 Order Date : 23-05-2024
N.NAGARESH, J.
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W.P.(C) No.38601 of 2023
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Dated this the 23rd day of May, 2024
ORDER
Interim order is extended by two months.
Post on 23.07.2024.
Sd/-
N.NAGARESH JUDGE spk WP(C) No.38601/2023 3/3 Order Date : 23-05-2024 APPENDIX OF WP(C) 38601/2023 Exhibit-P1 TRUE COPY OF THE DOCUMENT NO. 237/03 DATED 18.02.2003 OF SRO, NADAPURAM EXECUTED BY THE 3RD RESPONDENT IN FAVOUR OF THE PETITIONER AND 6 OTHERS Exhibit-P2 TRUE COPY OF THE REGISTERED DOCUMENT NO. 517/03 DATED 07.04.2003 OF SRO NADAPURAM EXECUTED BY THE 4TH RESPONDENT IN FAVOUR OF THE PETITIONER AND 6 OTHERS Exhibit-P3 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER DATED 23.09.2023 Exhibit-P4 TRUE COPY OF THE NOTICE UNDER OTS SCHEME DATED 26.09.2023 TO THE 4TH RESPONDENT ATTACHED ALONG WITH EXT P3