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Kerala High Court

Kunhammad T C vs Kerala State Electricity Board Ltd on 23 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.38601/2023                     1/3                       Order Date : 23-05-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
              Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
                              WP(C) NO. 38601 OF 2023
   PETITIONER:

          KUNHAMMAD T C, AGED 63 YEARS, S/O. MOIDU, AYADATHIL HOUSE, POST
          NADAPURAM, KOZHIKODE DISTRICT, PIN - 673504

   RESPONDENTS:

      1. KERALA STATE ELECTRICITY BOARD LTD., REP. CHAIRMAN AND MANAGING
         DIRECTOR, VYDUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM DISTRICT, PIN
         - 695004
      2. ASSISTANT ENGINEER , OFFICE OF THE ASSISTANT ENGINEER,KERALA STATE
         ELECTRICITY BOARD LTD., ELECTRICAL SECTION,NADAPURAM,KOZHIKODE
         DISTRICT, PIN - 673001
      3. ASHRAF , VADAKKEYIL HOUSE, POST IYYAMKODE, NADAPURAM,KOZHIKODE
         DISTRICT, PIN - 673504
      4. C M KUNHADULLA, KELOTH KOYILOTH HOUSE,POST PERODE,KOZHIKODE
         DISTRICT, PIN - 673504

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to ext p3 notice dated
   23.09.2023 issued by the 2nd respondent, pending disposal of the above
   writ petition.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   25.03.2024 and upon hearing the arguments of M/S.R.K.MURALEEDHARAN,
   HARISANKAR.K.V.& ATHIRA A.MENON, Advocates for the petitioner, the court
   passed the following:
 WP(C) No.38601/2023                          2/3                               Order Date : 23-05-2024




                                       N.NAGARESH, J.
                            ------------------------------------------------
                                W.P.(C) No.38601 of 2023
                          -------------------------------------------------
                           Dated this the 23rd day of May, 2024

                                             ORDER

Interim order is extended by two months.

Post on 23.07.2024.

Sd/-

N.NAGARESH JUDGE spk WP(C) No.38601/2023 3/3 Order Date : 23-05-2024 APPENDIX OF WP(C) 38601/2023 Exhibit-P1 TRUE COPY OF THE DOCUMENT NO. 237/03 DATED 18.02.2003 OF SRO, NADAPURAM EXECUTED BY THE 3RD RESPONDENT IN FAVOUR OF THE PETITIONER AND 6 OTHERS Exhibit-P2 TRUE COPY OF THE REGISTERED DOCUMENT NO. 517/03 DATED 07.04.2003 OF SRO NADAPURAM EXECUTED BY THE 4TH RESPONDENT IN FAVOUR OF THE PETITIONER AND 6 OTHERS Exhibit-P3 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER DATED 23.09.2023 Exhibit-P4 TRUE COPY OF THE NOTICE UNDER OTS SCHEME DATED 26.09.2023 TO THE 4TH RESPONDENT ATTACHED ALONG WITH EXT P3