Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 87 in The M.P. Factories Rules, 1962 87. Clothes for Creche Staff. - The creche staff shall be provided with suitable clean clothes for use while duty in the creche.Rules under Section 49 (2)
