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State of Odisha - Section

Section 22 in The Orissa Bhoodan and Gramdan Rules, 1972

22. Election.

- The Election Officer shall try, as far as possible, to make the election of President and Vice-President uncontested. In case there is no possibility of making the election uncontested, he shall try to arrive at the conscientious of opinion of the members of the Grama Perished in the matter of election of President and Vice-President.