Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 256] [Entire Act]

Union of India - Subsection

Section 256(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)The Captain Naval Barracks shall be responsible for keeping a complete and up-to-date record of the whereabouts of all sailors.