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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shiv Giri Chela vs Shiv Mandir Sudhar Sabha on 12 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shiv Giri Chela vs Shiv Mandir Sudhar Sabha .

RSA No. 39 of 2008 12.07.2022 Present: Ms. Meera Devi, Advocate vice Mr. Deepak Gupta, Advocate for applicant in CMP(M) No. 183 of 2021.

Mr. Ashwani Pathak, Sr. Advocate with Mr. Dev Raj, Advocate for applicant Mahant Mangal Giri in CMP(M) No. 850 and 851 of 2020.

Mr. Ajay Kumar, Sr. Advocate with Mr. Rohit, Advocate for respondents No. 1 and 2.

Respondent No.3 is ex-parte vide order dated 12.8.2021.

Mr. Naresh K. Gupta, Advocate for respondent No.4.

CMP(M) Nos. 850 and 851 of 2020 Pleadings be completed within two weeks positively. List for consideration after three weeks.

CMP(M) No. 183 of 2021

Pleadings be completed within two weeks positively. List for consideration after three weeks.






             July 12, 2022                                (Vivek Singh Thakur)
             (ms)                                                  Judge




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