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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
2nd September, 1957, vide Notification No. S.R.O. 2467 dated the 29th July, 1957, see Gazette of India, Extraordinary, 1957, Pt. II, Section 3, p. 2235.