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[Cites 0, Cited by 0] [Section 04(1)] [Section 04] [Entire Act]

State of Bihar - Subsection

Section 04(1)(a) in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015

(a)Educational qualification (Maximum 80 marks Marks obtained of Shastri Three years)
(i)55 % to 59 % - 47marks.
(ii)60 % to 74 % - 60marks.
(iii)75 % and above - 73marks.