Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Goa - Subsection

Section 85(b) in The City of Panaji Corporation Act, 2002

(b)refunds or taxes and other moneys which the Commissioner is by this Act authorized to make;