Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(iii) in Rules Having The Force of Law and Executive orders Relating to Forests

(iii)All orders will be conveyed from and references made to the Conservator of forests on the following principles :