Section 16 in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993
16. Whether trial of any forest offence is pending against the applicant, and if yes, the particulars may be mentioned
DeclarationI/We....................... hereby declare that I/We have read and understood all the provisions of the Orissa Saw Mills and Saw Pits (Control) Act, 1991 and the rules made thereunder and I/We agree to abide by the same along with the conditions of licence.Dated..................Signature of the applicantForm-B[See Rule 3 (2)]Application for Grant of Licence for Operating Existing Saw Mill/Saw Pit
