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State of Rajasthan - Section

Section 27 in Rajasthan Muslim Wakf Regulations, 1964

27. Rate of daily allowance.

- The Chairman and the members shall be entitled to [Rs. 15] [Substituted by Notification dated 7-8-1970, Published in Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 22-4-1971.] per day as daily allowance. The members will be paid only Rs. 7/- per day when business is not transacted.