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[Cites 0, Cited by 0] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(II) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(II)Duties of Marketing Committee. - A marketing committee shall furnish all information which the Vice-Chairman of the Board or the officers duly authorised by him may require. In addition to the duties prescribed by the Act, rules and bye-laws made thereunder a marketing committee shall also be responsible for:-