Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 668 in Rules under the United Provinces Excise Act, 1910

668.

The procedure indicated in paragraphs 664, 665 and 666 above shall apply to imports of denatured spirit by private individuals, except that in such cases no permit shall be granted at all for a quantity exceeding four gallons.II-Export