Section 10(2) in Hyderabad City Police Act, 1348 F
(2)Every special Police officer so employed shall on appointment,-(a)receive a certificate in the prescribed form,(b)have all the powers, privileges and safeguards, as a Police officer,(c)discharge all duties as may be assigned to him by the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957], and(d)be subject to the orders of the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957].
