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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(1)The application for registration may be submitted to the concerned Gram panchayat which should contain the names of those adult members of the household who are willing to do unskilled manual work, and particulars such as age, sex and caste status such as SC and ST and such particulars as are indicated in Form-B-1.One may also apply in the said form prepared in handwriting instead of printed form.