Section 10(1)(c) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

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State of Tamilnadu - Subsection

Section 10(1)(c) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(c)where no direction referred to in clause (a) or declaration referred to in clause (b) has been made, vest, on and from the appointed day, in one or more Custodians appointed by the Government under sub-section (2),

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State of Tamilnadu - Subsection

Section 10(1)(c) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984