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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Kerala - Subsection

Section 78(1)(a) in Kerala Police Act, 2011

(a)the preparation, storage or transport of destructive material, explosives, gun powder, stones or other missiles or instruments which can be used for the making of or launching of missiles or any weapon or any other object which can be used for attack; or