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[Cites 0, Cited by 16] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Prize Competitions Act, 1955

(d)" prize competition " means any competition (whether called a cross-word prize competition, a missing-word prize competition, a picture prize competition or by any other name) in which prizes are offered for the solution of any puzzle based upon the building up, arrangement, combination or permutation, of letters, words, or figures.