Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 291A(3)] [Section 291A] [Entire Act]

Union of India - Subsection

Section 291A(3)(b) in The Code of Criminal Procedure, 1973

(b)to disclose the nature or particulars of any test applied by him in the course of examination of the matter or thing.