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State of Himachal Pradesh - Section

Section 23 in Himachal Pradesh Registration of Marriages Act, 1996

23. Provisions not to be derogatory to certain laws.

- The provisions of this Act shall be in addition to, and not in derogation of the provisions of the Special Marriage Act, 1954, the Indian Christian Marriage Act, 1972, the Parsi Marriage and Divorce Act, 1936 and Foreign Marriage Act, 1969.The ScheduleForm(See section 7)Memorandum of Marriage