Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(2)(b) in Telangana Goods and Services Tax Act, 2017

(b)the amount of the credit distributed shall not exceed the amount of credit available for distribution;