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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Kerala - Subsection

Section 109(2)(xxxii) in Kerala Cooperative Societies Act, 1969

(xxxii)the account books and registers to be kept by a society and power of the Registrar to call for any returns or to direct the accounts and books to be written up;