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[Cites 0, Cited by 0] [Section 93(3)] [Section 93] [Entire Act]

State of Sikkim - Subsection

Section 93(3)(b) in Sikkim Co-Operative Societies Act, 1978

(b)by notice of not less then fourteen days in such of the important news papers in the State and in other States of India, as the Government may select in this behalf, withdraw any guarantee given by them or reduce the maximum amount thereof or modify the conditions, subject to which it was given: