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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(2) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008

(2)No order prejudicial to any person shall be passed under sub-clause(l) above, unless such person has been given an opportunity of making his representations.