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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(2)(a) in Kerala Fishermen's and Allied Workers Welfare Cess Act, 2007

(a)the manner in which and the time within which the cess shall be levied and collected under sub-section (2) of section 3;