Allahabad High Court
Deoki Nandan Sharma & Others vs State Of U.P. & Another on 24 January, 2013
Author: Jayashree Tiwari
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- APPLICATION U/S 482 No. - 5042 of 1999 Petitioner :- Deoki Nandan Sharma & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Viresh Misra Respondent Counsel :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed by learned counsel for the applicant,the case is passed over for today.
List in the next cause list peremptorily.
Order Date :- 24.1.2013 Monika