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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Uttarakhand - Subsection

Section 56(3)(vi) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(vi)the application of the provisions of the Limitations Act, 1963, to suits, applications, appeals and proceedings under this Act;