Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(13)(ii) in The M.P. General Clauses Act, 1957 (ii)also any provision contained in any Act or in any such Regulation or Ordinance as aforesaid;