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Gujarat High Court

Lathia Industries Supplies Co. Pvt. Ltd vs Cestat West Zonal Bench & 2 on 5 November, 2014

Author: Akil Kureshi

Bench: Akil Kureshi

C/SCA/15181/2014                                 ORDER




IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

   SPECIAL CIVIL APPLICATION NO. 15181 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15279 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15281 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15284 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15359 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15360 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15361 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15704 of 2014
                         With
   SPECIAL CIVIL APPLICATION NO. 15705 of 2014
                         With
       MISC.CIVIL APPLICATION NO. 3051 of 2014
                          In
          CIVIL APPLICATION NO. 10312 of 2014
                         With
       MISC.CIVIL APPLICATION NO. 3054 of 2014
                          In
 FIRST APPEAL (STAMP NUMBER) NO. 2078 of 2014
                          TO
       MISC.CIVIL APPLICATION NO. 3055 of 2014
                          In
 FIRST APPEAL (STAMP NUMBER) NO. 2079 of 2014
                         With
       MISC.CIVIL APPLICATION NO. 3083 of 2014
                          In
       MISC.CIVIL APPLICATION NO. 2514 of 2014
                         With
       MISC.CIVIL APPLICATION NO. 3085 of 2014
                          In


                       Page 1 of 5
    C/SCA/15181/2014                                ORDER



                 FIRST APPEAL NO. 3728 of 2012
                             With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2902 of 2014
                               In
                 FIRST APPEAL NO. 4560 of 2010


                             With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 3018 of 2014
                               In
    FIRST APPEAL (STAMP NUMBER) NO. 2649 of 2014
                             With
             CIVIL APPLICATION NO. 8460 of 2014
                               In
                  FIRST APPEAL NO. 262 of 2011
                             With
             CIVIL APPLICATION NO. 12218 of 2014
                               In
                  FIRST APPEAL NO. 395 of 2013
                             With
             CIVIL APPLICATION NO. 12219 of 2014
                               In
                 FIRST APPEAL NO. 2245 of 2006
                             With
             CIVIL APPLICATION NO. 12229 of 2014
                               In
                  FIRST APPEAL NO. 138 of 2011
                             With
             CIVIL APPLICATION NO. 12230 of 2014
                               In
                  FIRST APPEAL NO. 133 of 2011
                             With
             CIVIL APPLICATION NO. 12246 of 2014
                               In
    FIRST APPEAL (STAMP NUMBER) NO. 3007 of 2014
                             With
             CIVIL APPLICATION NO. 12247 of 2014
                               In
                  FIRST APPEAL NO. 398 of 2006


                            Page 2 of 5
    C/SCA/15181/2014                                ORDER



                             With
             CIVIL APPLICATION NO. 12251 of 2014
                               In
             CIVIL APPLICATION NO. 8334 of 2014
                             With
             CIVIL APPLICATION NO. 12267 of 2014
                               In
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2997 of 2014
                             With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2997 of 2014
                               In
                 FIRST APPEAL NO. 1561 of 2002


                             With
             CIVIL APPLICATION NO. 12275 of 2014
                               In
   CROSS OBJECTION (STAMP NUMBER) NO. 88 of 2014
                             With
   CROSS OBJECTION (STAMP NUMBER) NO. 88 of 2014
                               In
                 FIRST APPEAL NO. 1330 of 2014
                             With
             CIVIL APPLICATION NO. 12282 of 2014
                               In
                  FIRST APPEAL NO. 45 of 2013
                             With
             CIVIL APPLICATION NO. 12286 of 2014
                               In
                 FIRST APPEAL NO. 1036 of 2002
                             With
             CIVIL APPLICATION NO. 12295 of 2014
                               In
                 FIRST APPEAL NO. 1552 of 2009
                             With
             CIVIL APPLICATION NO. 12297 of 2014
                               In
                 FIRST APPEAL NO. 1445 of 2014
                             With


                            Page 3 of 5
         C/SCA/15181/2014                               ORDER



       CIVIL APPLICATION (STAMP NUMBER) NO. 3673 of 2014
                                    In
                       FIRST APPEAL NO. 947 of 2014
                                  With
       CIVIL APPLICATION (STAMP NUMBER) NO. 9794 of 2014
                                    In
                      FIRST APPEAL NO. 2704 of 2004
                                  With
       CIVIL APPLICATION (STAMP NUMBER) NO. 10904 of 2014
                                    In
                      FIRST APPEAL NO. 2089 of 1998
                                  With
       CIVIL APPLICATION (STAMP NUMBER) NO. 11282 of 2014
                                    In
                      FIRST APPEAL NO. 2156 of 2014
                                  With
                   CROSS OBJECTION NO. 100 of 2014
                                    In
                      FIRST APPEAL NO. 1896 of 2014


                                  With
                   CROSS OBJECTION NO. 101 of 2014
                                    In
                      FIRST APPEAL NO. 2973 of 2014
                                  With
                    CROSS OBJECTION NO. 87 of 2014
                                    In
                       FIRST APPEAL NO. 430 of 2014
================================================================
      LATHIA INDUSTRIES SUPPLIES CO. PVT. LTD....Petitioner(s)
                            Versus
         CESTAT WEST ZONAL BENCH & 2....Respondent(s)
================================================================
Appearance:
NANAVATI ASSOCIATES, ADVOCATE for the Petitioner(s) No. 1
================================================================

        CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
               and


                                 Page 4 of 5
             C/SCA/15181/2014                                         ORDER



                       HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                                 Date : 05/11/2014


                               COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections shall be removed latest by  19th  November   2014,  failing   which   matters   shall   stand   dismissed   for   want   of   prosecution,  without reference to the Court.

(AKIL KURESHI, J.) (VIPUL M. PANCHOLI, J.) chandresh Page 5 of 5