Gujarat High Court
Lathia Industries Supplies Co. Pvt. Ltd vs Cestat West Zonal Bench & 2 on 5 November, 2014
Author: Akil Kureshi
Bench: Akil Kureshi
C/SCA/15181/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 15181 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15279 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15281 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15284 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15359 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15360 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15361 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15704 of 2014
With
SPECIAL CIVIL APPLICATION NO. 15705 of 2014
With
MISC.CIVIL APPLICATION NO. 3051 of 2014
In
CIVIL APPLICATION NO. 10312 of 2014
With
MISC.CIVIL APPLICATION NO. 3054 of 2014
In
FIRST APPEAL (STAMP NUMBER) NO. 2078 of 2014
TO
MISC.CIVIL APPLICATION NO. 3055 of 2014
In
FIRST APPEAL (STAMP NUMBER) NO. 2079 of 2014
With
MISC.CIVIL APPLICATION NO. 3083 of 2014
In
MISC.CIVIL APPLICATION NO. 2514 of 2014
With
MISC.CIVIL APPLICATION NO. 3085 of 2014
In
Page 1 of 5
C/SCA/15181/2014 ORDER
FIRST APPEAL NO. 3728 of 2012
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2902 of 2014
In
FIRST APPEAL NO. 4560 of 2010
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 3018 of 2014
In
FIRST APPEAL (STAMP NUMBER) NO. 2649 of 2014
With
CIVIL APPLICATION NO. 8460 of 2014
In
FIRST APPEAL NO. 262 of 2011
With
CIVIL APPLICATION NO. 12218 of 2014
In
FIRST APPEAL NO. 395 of 2013
With
CIVIL APPLICATION NO. 12219 of 2014
In
FIRST APPEAL NO. 2245 of 2006
With
CIVIL APPLICATION NO. 12229 of 2014
In
FIRST APPEAL NO. 138 of 2011
With
CIVIL APPLICATION NO. 12230 of 2014
In
FIRST APPEAL NO. 133 of 2011
With
CIVIL APPLICATION NO. 12246 of 2014
In
FIRST APPEAL (STAMP NUMBER) NO. 3007 of 2014
With
CIVIL APPLICATION NO. 12247 of 2014
In
FIRST APPEAL NO. 398 of 2006
Page 2 of 5
C/SCA/15181/2014 ORDER
With
CIVIL APPLICATION NO. 12251 of 2014
In
CIVIL APPLICATION NO. 8334 of 2014
With
CIVIL APPLICATION NO. 12267 of 2014
In
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2997 of 2014
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 2997 of 2014
In
FIRST APPEAL NO. 1561 of 2002
With
CIVIL APPLICATION NO. 12275 of 2014
In
CROSS OBJECTION (STAMP NUMBER) NO. 88 of 2014
With
CROSS OBJECTION (STAMP NUMBER) NO. 88 of 2014
In
FIRST APPEAL NO. 1330 of 2014
With
CIVIL APPLICATION NO. 12282 of 2014
In
FIRST APPEAL NO. 45 of 2013
With
CIVIL APPLICATION NO. 12286 of 2014
In
FIRST APPEAL NO. 1036 of 2002
With
CIVIL APPLICATION NO. 12295 of 2014
In
FIRST APPEAL NO. 1552 of 2009
With
CIVIL APPLICATION NO. 12297 of 2014
In
FIRST APPEAL NO. 1445 of 2014
With
Page 3 of 5
C/SCA/15181/2014 ORDER
CIVIL APPLICATION (STAMP NUMBER) NO. 3673 of 2014
In
FIRST APPEAL NO. 947 of 2014
With
CIVIL APPLICATION (STAMP NUMBER) NO. 9794 of 2014
In
FIRST APPEAL NO. 2704 of 2004
With
CIVIL APPLICATION (STAMP NUMBER) NO. 10904 of 2014
In
FIRST APPEAL NO. 2089 of 1998
With
CIVIL APPLICATION (STAMP NUMBER) NO. 11282 of 2014
In
FIRST APPEAL NO. 2156 of 2014
With
CROSS OBJECTION NO. 100 of 2014
In
FIRST APPEAL NO. 1896 of 2014
With
CROSS OBJECTION NO. 101 of 2014
In
FIRST APPEAL NO. 2973 of 2014
With
CROSS OBJECTION NO. 87 of 2014
In
FIRST APPEAL NO. 430 of 2014
================================================================
LATHIA INDUSTRIES SUPPLIES CO. PVT. LTD....Petitioner(s)
Versus
CESTAT WEST ZONAL BENCH & 2....Respondent(s)
================================================================
Appearance:
NANAVATI ASSOCIATES, ADVOCATE for the Petitioner(s) No. 1
================================================================
CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
Page 4 of 5
C/SCA/15181/2014 ORDER
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 05/11/2014
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Office objections shall be removed latest by 19th November 2014, failing which matters shall stand dismissed for want of prosecution, without reference to the Court.
(AKIL KURESHI, J.) (VIPUL M. PANCHOLI, J.) chandresh Page 5 of 5