Section 6(6)(b) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

(b)Self certified proof (where applicable) of residence [or office] [Inserted vide Act No. 6 of 2010.] of the applicant on the sealed road;

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