Section 4 in Companies (Significant Beneficial Owners) Rules, 2018
4. Return of significant beneficial owners in shares.
- Upon receipt of declaration under rule 3, the reporting company shall file a return in Form No. BEN-2 with the Registrar in respect of such declaration, within a period of thirty days from the date of receipt of such declaration by it, along with the fees as prescribed in Companies (Registration offices and fees) Rules, 2014.]
