Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(6) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (6)to sanction the filing of cases in Courts in connection with trust properties and subject to the budget provision sanction the expenditure for the same;
