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[Cites 0, Cited by 0] [Section 226(2)] [Section 226] [Entire Act]

State of Rajasthan - Subsection

Section 226(2)(d) in Rajasthan Municipalities Act, 2009

(d)arrange for making use of biodegradable wastes from slaughter houses, meat and fish markets, and fruits and vegetable markets in an environmentally acceptable manner.