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State of Rajasthan - Section

Section 23 in The Rajasthan Boilers Rules, 1954

23. Entry of transferred boiler in register.

- On receipt of the Registration and Memorandum of Inspection Books, the Chief Inspector shall enter the boiler under its original number in Part II of his register, and shall instruct the inspector of the local area in which the boiler is situated to enter it similarly in his register. The Registration Book and the Memorandum of Inspection Book shall be kept in the Chief InspectorÂ’s office.