(2)The Division Level Police Complaints Authority shall consist of the following members, namely:--(a)A retired Principal District Judge...Chairperson;(b)A Police Officer superannuated not below the rank of Superintendent of Police...Member;(c)Deputy Commissioner of Police (Headquarter)...Member;(d)A person of eminence from the civil society...Member;(e)An officer of the rank of Deputy Superintendent of Police or equivalent...Member-Secretary.
