Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(b) in Madhya Pradesh Bhudan Yagna Act, 1953 (b)every meeting shall be presided over by the Chairman and, in his absence, by any member chosen by the meetings to preside for the occasion;
