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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(1)(f) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(f)All other sums received by the University, not included in clause (a), (b), (c), (d) or (e).