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Allahabad High Court

C/M, Sri Kund Kund Jain Inter College And ... vs State Of U.P. And 3 Others on 27 May, 2014

Author: Abhinava Upadhya

Bench: Abhinava Upadhya





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29444 of 2014
 

 
Petitioner :- C/M, Sri Kund Kund Jain Inter College And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Abhishek Triapthi,Kamlesh Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.
 

This is a writ petition with regard to reduction of posts of teachers  due to depletion of number of students in the institution.

Learned Standing Counsel appearing for the respondents prays for and is allowed one month time to file counter affidavit. 

List thereafter.

Order Date :- 27.5.2014 SKM