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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(4)(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(b)the amount of any deficiency, waste or loss which appears to have been caused by the gross negligence or misconduct of any person in the performance of duties ;