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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)Minutes of the proceedings of each meeting of the executive committee shall be kept in a book to be provided for the purpose and shall include the names of the members and if any member present at the meeting so desires, the names of the members voting for or against any question.