Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 379] [Entire Act] State of Goa - Subsection Section 379(2) in The City of Panaji Corporation Act, 2002 (2)Notwithstanding anything contained in sections 17 and 22, all Councillors shall vacate their office from the date mentioned in any order under sub-section (1).
