Bombay High Court
Rabeekhan Abdullah vs Air Intelligence Unit And Anr on 28 January, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
rpa 11-ba-1820-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO.1820 OF 2018
Rabeekhan Abdullah .. Applicant
Vs.
Air Intelligence Unit CIS Air Port
Sahar Mumbai & Anr. .. Respondents
.......
Ms.Lochan Chandka I/b. Mr.Taraq Sayyed, Advocate for the
Applicant.
Mrs.G.P. Mulekar, APP for Respondent - State.
.......
CORAM : PRAKASH D. NAIK, J.
DATE : JANUARY 28, 2019. P.C. Stand over to 1st February, 2019. 2 Applicant may serve the notice about the next date of hearing to respondent no.1.
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