Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1)(e) in The Delhi Commission for Women Act, 1994

(e)take up the cases of violation of the provision of the Constitution and of other-laws relating to women with appropriate authorities;