Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Securities And Exchange Board Of India - Subsection Section 9(11) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014 (11)The trustee shall ensure that the remuneration of the valuer is not be linked to or based on the value of the assets being valued.
