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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(1)(b) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(b)the courses of study to be laid down for the degrees, diplomas and certificates of the Cluster University;