Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(3)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)the manager shall ensure that in every meeting including annual general meeting of the SPV, the voting of the REIT is exercised [***] [Omitted 'subject to provisions of Companies Act, 2013' by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).].