Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Puducherry - Subsection

Section 33(2)(b) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(b)the procedure to be followed by Controllers and appellate authorities in the performance of their functions under this Act;