Delhi High Court - Orders
Petitioner Filed By Sudhir Gulati.) ... vs Union Of India (Through Ministry Of ... on 1 December, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1588/2021
CRL.M.A. 13339/2021 (for directions)
CRL.M.A. 18743/2021 (S.340 r/w S.195(1)(b) for inquiry against
petitioner filed by Sudhir Gulati.)
CRL.M.A. 18744/2021 (S.482 exmpt. typed/org./cert. copies of docs.
filed by Sudhir Gulati)
CRL.M.A. 18745/2021 (exmptn. for att. affidavit filed by respondent)
CRL.M.A. 18747/2021 (S.482 for intervention filed by Sudhir Gulati)
CRL.M.A. 18748/2021 (exemption from filing typed/clear copies of
docs. filed by Sudhir Gulati)
RAJESH DHANDA ..... Petitioner
Represented by: Mr. Sanjay Abbot, Mr. Arshdeep
Singh, Mr. Aditya Chopra and
Mr. Harsh Srivastava, Advocates.
Versus
UNION OF INDIA (THROUGH MINISTRY OF CORPORATE
AFFAIRS) & ORS. ..... Respondents
Represented by: Mr. Amit Mahajan, CGSC with
Ms.Ananya Khanna, Advocate for
respondent Nos. 1 to 3.
Mr. Zoheb Hossain, Sr. Standing
Counsel, Mr. Vipul Agarwal and
Mr.Parth Semwal, Standing Counsel
for R-4 and R-7.
Mr. Satish Aggarwala Sr. SPP with
Mr. Jasneet Jolly Advocate for
respondent No. 5.
Mr. Anupam S Sharrma, SPP-CBI
with Mr. Prakarsh Airan and
Ms.Harpreet Kalsi, Advocates for
CBI/ R- 6.
Mr. Mohit Mathur, Sr. Advocate with
Mr. Tushar Agarwal and Mr. Sumit
Signature Not Verified
Digitally Signed By:JUSTICE
MUKTA GUPTA W.P. (CRL.) 1588/2021 Page 1 of 2
Signing Date:02.12.2021
00:27:16
Mishra, Advocates for the intervenor-
Sudhir Gulati.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 01.12.2021 The hearing has been conducted through video conferencing.
W.P.(CRL) 1588/2021
1. Renotify on 24th January, 2022, at the end of the Board.
2. It is clarified that this Court has not granted any stay of the proceedings pending before any of the agencies, who will act in accordance with law.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
DECEMBER 01, 2021 PB Signature Not Verified Digitally Signed By:JUSTICE MUKTA GUPTA W.P. (CRL.) 1588/2021 Page 2 of 2 Signing Date:02.12.2021 00:27:16